Citation : 2011 Latest Caselaw 4550 ALL
Judgement Date : 9 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 52339 of 2011 Petitioner :- Constable No. 830570139 Amar Nath Dubey Respondent :- State Of U.P. And Others Petitioner Counsel :- Udai Chandani,Amrit Raj Chaurasiya Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Connect it with Writ Petition No. 46448 of 2011.
Learned Standing Counsel may file counter affidavit within a period of four weeks. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 9.9.2011
OP
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