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F.C.I. Mazdoor Union vs Presiding Officer, Employees ...
2011 Latest Caselaw 4548 ALL

Citation : 2011 Latest Caselaw 4548 ALL
Judgement Date : 9 September, 2011

Allahabad High Court
F.C.I. Mazdoor Union vs Presiding Officer, Employees ... on 9 September, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 31714 of 2011
 

 
Petitioner :- F.C.I. Mazdoor Union
 
Respondent :- Presiding Officer, Employees Provident Fund And Others
 
Petitioner Counsel :- S.K. Mishra
 
Respondent Counsel :- C.N. Tripathi,R.K. Singh
 

 
Hon'ble Sunil Hali,J.

As payed, list in the next cause list. Rejoinder affidavit, if any, may be filed in the meanwhile.

Interim order is extended till the next date of listing.

Order Date :- 9.9.2011

NS

(Justice Sunil Hali)

 

 

 
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