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Nirdha Singh vs State Of U.P. And Others
2011 Latest Caselaw 4544 ALL

Citation : 2011 Latest Caselaw 4544 ALL
Judgement Date : 9 September, 2011

Allahabad High Court
Nirdha Singh vs State Of U.P. And Others on 9 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 52341 of 2011
 

 
Petitioner :- Nirdha Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ten Singh,D.K.Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel may file counter affidavit within a period of four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 9.9.2011

OP

 

 

 
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