Smt. Geeta Tomar vs State Of U.P.
2011 Latest Caselaw 4540 ALL

Citation : 2011 Latest Caselaw 4540 ALL
Judgement Date : 9 September, 2011

Allahabad High Court

Smt. Geeta Tomar vs State Of U.P. on 9 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24154 of 2011
 

 
Petitioner :- Smt. Geeta Tomar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ram Babu Sharma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA prays for and is granted two weeks time to file counter affidavit.

List thereafter in the week commencing 26.9.2011.

Order Date :- 9.9.2011

Gss

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