Diploma Engineers Sangh Public ... vs State Of U.P.Through Prin. Secy. ...
2011 Latest Caselaw 4521 ALL

Citation : 2011 Latest Caselaw 4521 ALL
Judgement Date : 8 September, 2011

Allahabad High Court

Diploma Engineers Sangh Public ... vs State Of U.P.Through Prin. Secy. ... on 8 September, 2011

Bench: Rajiv Sharma, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3173 of 2008
 

 
Petitioner :- Diploma Engineers Sangh Public Works Deptt. Lko.Through Its
 
Respondent :- State Of U.P.Through Prin. Secy. P.W.D. Lko.And 5 Ors.
 
Petitioner Counsel :- Sameer Kalia,S.K. Kalia
 
Respondent Counsel :- C.S.C,I B Singh,Siddharth Dhaon
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009

Order Date :- 8.9.2011

MH/-

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