Citation : 2011 Latest Caselaw 4520 ALL
Judgement Date : 8 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24047 of 2011 Petitioner :- Suraj @ Lala Respondent :- State Of U.P. Petitioner Counsel :- S.R. Verma,Bhawna Verma Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case as fresh on 12.9.2011.
Order Date :- 8.9.2011
Gss
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