Prem Chandra vs Spl. Judge & Others
2011 Latest Caselaw 4518 ALL

Citation : 2011 Latest Caselaw 4518 ALL
Judgement Date : 8 September, 2011

Allahabad High Court

Prem Chandra vs Spl. Judge & Others on 8 September, 2011

Bench: Shashi Kant Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 60782 of 2009
 

 
Petitioner :- Prem Chandra
 
Respondent :- Spl. Judge & Others
 
Petitioner Counsel :- Anil Sharma
 
Respondent Counsel :- Anubhav Chandra
 

 
Hon'ble Shashi Kant Gupta,J.

List the matter in the first week of October,2011

Interim order, if any, shall continue till the next date of listing.

Order Date :- 8.9.2011

MLK

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