Citation : 2011 Latest Caselaw 4516 ALL
Judgement Date : 8 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- MISC. BENCH No. - 3052 of 2010 Petitioner :- Salahuddin Ahmad S/O Late Shamsuddin Ahmad Respondent :- State Of U.P. Thru Principal Secretary Urban Development Dep Petitioner Counsel :- Mohd. Mansoor Respondent Counsel :- G.A.,Surya Kant Singh Hon'ble Rajiv Sharma,J.
Hon'ble S.C. Chaurasia,J.
The writ petition is dismissed vide order of date passed on writ petition No. 3057 (MB) of 2010.
Order Date :- 8.9.2011
Ajit/-
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