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Sarvesh Kumar ,S/O Sri Radhey Ram ... vs State Of Up Through Principal ...
2011 Latest Caselaw 4515 ALL

Citation : 2011 Latest Caselaw 4515 ALL
Judgement Date : 8 September, 2011

Allahabad High Court
Sarvesh Kumar ,S/O Sri Radhey Ram ... vs State Of Up Through Principal ... on 8 September, 2011
Bench: Rajiv Sharma, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5880 of 2008
 

 
Petitioner :- Sarvesh Kumar ,S/O Sri Radhey Ram Sharma
 
Respondent :- State Of Up Through Principal Secretary,Public Works Deptt.
 
Petitioner Counsel :- Harshvardhan,Rajeev Singh
 
Respondent Counsel :- C.S.C.,I.P.Singh
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009.

Order Date :- 8.9.2011

MH/-

 

 

 
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