Madan Mohan Mishra & Anr. vs State Of U.P. Thru Prin. Secy. ...
2011 Latest Caselaw 4511 ALL

Citation : 2011 Latest Caselaw 4511 ALL
Judgement Date : 8 September, 2011

Allahabad High Court

Madan Mohan Mishra & Anr. vs State Of U.P. Thru Prin. Secy. ... on 8 September, 2011

Bench: Rajiv Sharma, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3506 of 2008
 

 
Petitioner :- Madan Mohan Mishra & Anr.
 
Respondent :- State Of U.P. Thru Prin. Secy. P.W.D. & 2 Ors.
 
Petitioner Counsel :- Rajeev Singh
 
Respondent Counsel :- C.S.C.,I.P. Singh
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009.

Order Date :- 8.9.2011

MH/-

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