Anoop Kumar Dwivedi S/O Sri ... vs State Of U.P.Through ...
2011 Latest Caselaw 4509 ALL

Citation : 2011 Latest Caselaw 4509 ALL
Judgement Date : 8 September, 2011

Allahabad High Court

Anoop Kumar Dwivedi S/O Sri ... vs State Of U.P.Through ... on 8 September, 2011

Bench: Rajiv Sharma, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1698 of 2009
 

 
Petitioner :- Anoop Kumar Dwivedi S/O Sri Vishwanath Ji Dwivedi
 
Respondent :- State Of U.P.Through Prn.Secy.Public Works Deptt & Others
 
Petitioner Counsel :- Vinay Tripathi,C.B.Pandey,I.P.Singh
 
Respondent Counsel :- C.S.C.,Anupam Mehrotra,Siddharth Dhaon
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009.

Order Date :- 8.9.2011

MH/-

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