Arun Gupta S/O Anand Gupta & Ors. vs State Of U.P. Thru Secy. P.W.D. & ...
2011 Latest Caselaw 4506 ALL

Citation : 2011 Latest Caselaw 4506 ALL
Judgement Date : 8 September, 2011

Allahabad High Court

Arun Gupta S/O Anand Gupta & Ors. vs State Of U.P. Thru Secy. P.W.D. & ... on 8 September, 2011

Bench: Rajiv Sharma, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2366 of 2009
 

 
Petitioner :- Arun Gupta S/O Anand Gupta & Ors.
 
Respondent :- State Of U.P. Thru Secy. P.W.D. & Others
 
Petitioner Counsel :- Rohit Tripathi
 
Respondent Counsel :- C.S.C.,Rajnish Kumar,Sidharth Dhawan,Vinay Bhushan
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009

Order Date :- 8.9.2011

MH/-

Download the LatestLaws.com Mobile App