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Surendra Kumar Srivastava S/O Sri ... vs State Of U.P.Through ...
2011 Latest Caselaw 4505 ALL

Citation : 2011 Latest Caselaw 4505 ALL
Judgement Date : 8 September, 2011

Allahabad High Court
Surendra Kumar Srivastava S/O Sri ... vs State Of U.P.Through ... on 8 September, 2011
Bench: Rajiv Sharma, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1212 of 2009
 

 
Petitioner :- Surendra Kumar Srivastava S/O Sri Bhagwati Prasad & Others
 
Respondent :- State Of U.P.Through Prn.Secy.Public Works Deptt & Others
 
Petitioner Counsel :- Sameer Kalia
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009.

Order Date :- 8.9.2011

MH/-

 

 

 
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