Swami Nath Puri vs State Of U P Thr. Prin Secy P W D U P ...
2011 Latest Caselaw 4502 ALL

Citation : 2011 Latest Caselaw 4502 ALL
Judgement Date : 8 September, 2011

Allahabad High Court

Swami Nath Puri vs State Of U P Thr. Prin Secy P W D U P ... on 8 September, 2011

Bench: Rajiv Sharma, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 622 of 2009
 

 
Petitioner :- Swami Nath Puri
 
Respondent :- State Of U P Thr. Prin Secy P W D U P Civil Sectt.Lko
 
Petitioner Counsel :- Gaurav Mehrotra,Sidharth Dhaon
 
Respondent Counsel :- C.S.C.,Rajnesh Kumar
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009.

Order Date :- 8.9.2011

MH/-

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