Noorul Huda And 2 Others vs State Of U.P. Through Its Chief ...
2011 Latest Caselaw 4500 ALL

Citation : 2011 Latest Caselaw 4500 ALL
Judgement Date : 8 September, 2011

Allahabad High Court

Noorul Huda And 2 Others vs State Of U.P. Through Its Chief ... on 8 September, 2011

Bench: Rajiv Sharma, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3448 of 2008
 

 
Petitioner :- Noorul Huda And 2 Others
 
Respondent :- State Of U.P. Through Its Chief Secy.And 4 Others
 
Petitioner Counsel :- Rohit Tripathi
 
Respondent Counsel :- C.S.C.,I.P.Singh
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009.

Order Date :- 8.9.2011

MH/-

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