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Ravindra Singh S/O Sri Natthulal ... vs State Of U.P.Through ...
2011 Latest Caselaw 4497 ALL

Citation : 2011 Latest Caselaw 4497 ALL
Judgement Date : 8 September, 2011

Allahabad High Court
Ravindra Singh S/O Sri Natthulal ... vs State Of U.P.Through ... on 8 September, 2011
Bench: Rajiv Sharma, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 2018 of 2009
 

 
Petitioner :- Ravindra Singh S/O Sri Natthulal And Others {At:10.15 A.M.
 
Respondent :- State Of U.P.Through Prn.Secy.Public Works Department & Ors
 
Petitioner Counsel :- I.P.Singh
 
Respondent Counsel :- C.S.C.,Rajnish Kumar,Sidharth Dhaon
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009

Order Date :- 8.9.2011

MH/-

 

 

 
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