Ashok Kumar Ram Jagat S/O Ram Jagat ... vs State Of U.P. Thru Prin. Secy. ...
2011 Latest Caselaw 4492 ALL

Citation : 2011 Latest Caselaw 4492 ALL
Judgement Date : 8 September, 2011

Allahabad High Court

Ashok Kumar Ram Jagat S/O Ram Jagat ... vs State Of U.P. Thru Prin. Secy. ... on 8 September, 2011

Bench: Rajiv Sharma, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 447 of 2009
 

 
Petitioner :- Ashok Kumar Ram Jagat S/O Ram Jagat & Anr.
 
Respondent :- State Of U.P. Thru Prin. Secy. P.W.D. & Others
 
Petitioner Counsel :- Dipak Seth,Ratnesh Chandra
 
Respondent Counsel :- C.S.C.,Anil K Singh
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009

Order Date :- 8.9.2011

MH/-

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