Hurmat Ali S/O Late Bhajju vs State Of U.P. Thru Principal ...
2011 Latest Caselaw 4491 ALL

Citation : 2011 Latest Caselaw 4491 ALL
Judgement Date : 8 September, 2011

Allahabad High Court

Hurmat Ali S/O Late Bhajju vs State Of U.P. Thru Principal ... on 8 September, 2011

Bench: Rajiv Sharma, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 2905 of 2010
 

 
Petitioner :- Hurmat Ali S/O Late Bhajju
 
Respondent :- State Of U.P. Thru Principal Secretary Urban Development
 
Petitioner Counsel :- Mohd. Mansoor
 
Respondent Counsel :- G.A.,Surya Kant Singh
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble S.C. Chaurasia,J.

The writ petition is dismissed vide order of date passed on writ petition No. 3057 (MB) of 2010.

Order Date :- 8.9.2011

Ajit/-

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