Jang Bahadur Singh And Ors. vs State Of U.P.Through Prin. Secy. ...
2011 Latest Caselaw 4479 ALL

Citation : 2011 Latest Caselaw 4479 ALL
Judgement Date : 8 September, 2011

Allahabad High Court

Jang Bahadur Singh And Ors. vs State Of U.P.Through Prin. Secy. ... on 8 September, 2011

Bench: Rajiv Sharma, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 342 of 2010
 

 
Petitioner :- Jang Bahadur Singh And Ors.
 
Respondent :- State Of U.P.Through Prin. Secy. Govt. Deptt. Of P.W.D. Lko.
 
Petitioner Counsel :- C.B.Pandey,Rohit Tripathi
 
Respondent Counsel :- C.S.C.,Rajnish Kumar,Shashank Dhaon,Sidharth Duaon
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009

Order Date :- 8.9.2011

MH/-

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