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Brij Kishore @ Bhajju vs State Of U.P.
2011 Latest Caselaw 4478 ALL

Citation : 2011 Latest Caselaw 4478 ALL
Judgement Date : 8 September, 2011

Allahabad High Court
Brij Kishore @ Bhajju vs State Of U.P. on 8 September, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24042 of 2011
 

 
Petitioner :- Brij Kishore @ Bhajju
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- T.K. Mishra,H.K. Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned  AGA prays for and is granted three  weeks time to file counter affidavit.

List in the week commencing 10.10.2011.

Order Date :- 8.9.2011

Gss

 

 

 
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