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Sushil Kumar Chauhan vs State Of U.P. And Others
2011 Latest Caselaw 4464 ALL

Citation : 2011 Latest Caselaw 4464 ALL
Judgement Date : 7 September, 2011

Allahabad High Court
Sushil Kumar Chauhan vs State Of U.P. And Others on 7 September, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 42395 of 2011
 

 
Petitioner :- Sushil Kumar Chauhan
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- P.K. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this case on 20.09.2011.

Order Date :- 7.9.2011

SRY

 

 

 
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