Shiv Mohan Pandey @ Babloo vs State Of U.P.
2011 Latest Caselaw 4461 ALL

Citation : 2011 Latest Caselaw 4461 ALL
Judgement Date : 7 September, 2011

Allahabad High Court

Shiv Mohan Pandey @ Babloo vs State Of U.P. on 7 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23422 of 2011
 

 
Petitioner :- Shiv Mohan Pandey @ Babloo
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ajatshatru Pandey,G.S.Chaturvedi,L.K. Dwivedi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

On the joint request, put up on 12.9.2011 as fresh.

Learned counsel for the applicant shall inform in writing to the learned counsel for the complainant.

Order Date :- 7.9.2011

Gss

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