Rajendra Lal And Others vs State Of U.P. And Others
2011 Latest Caselaw 4454 ALL

Citation : 2011 Latest Caselaw 4454 ALL
Judgement Date : 7 September, 2011

Allahabad High Court

Rajendra Lal And Others vs State Of U.P. And Others on 7 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 51673 of 2011
 

 
Petitioner :- Rajendra Lal And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Narendra Mohan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Put up on Monday i.e. on 12.9.2011 as fresh. Meanwhile, learned counsel for the petitioners may file copy of the regularization order.

Order Date :- 7.9.2011

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