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C/M Dugdeshwar Nath Vidyalaya ... vs Deputy Registrar, Firms ...
2011 Latest Caselaw 4429 ALL

Citation : 2011 Latest Caselaw 4429 ALL
Judgement Date : 6 September, 2011

Allahabad High Court
C/M Dugdeshwar Nath Vidyalaya ... vs Deputy Registrar, Firms ... on 6 September, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 51300 of 2011
 

 
Petitioner :- C/M Dugdeshwar Nath Vidyalaya Society And Others
 
Respondent :- Deputy Registrar, Firms Societies & Chits And Others
 
Petitioner Counsel :- R.C. Dwivedi
 
Respondent Counsel :- C.S.C.,B.D. Pandey
 

 
Hon'ble V.K. Shukla,J.

As requested by Sri R.K.Ojha, put up this case day after tomorrow.

Sri Ojha has undertaken that in between these two days no further action would be taken, and in case any such action is taken, that will not be taken into account and that may be annulled by this Court.

Order Date :- 6.9.2011

SRY

 

 

 
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