Suresh Chandra And Others vs State Of U.P. And Others
2011 Latest Caselaw 4409 ALL

Citation : 2011 Latest Caselaw 4409 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Suresh Chandra And Others vs State Of U.P. And Others on 6 September, 2011

Bench: Vineet Saran, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 61614 of 2010
 

 
Petitioner :- Suresh Chandra And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R. D. Tiwari,Sri. M. D. Singh Shekhar
 
Respondent Counsel :- C. S. C.,Amit Sthalekar,Neeraj Upadhaya,Yashwant Verma
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

Learned Standing Counsel appearing for respondents No. 2 and 3 prays for and is granted four weeks' time and no more to file counter affidavit. Petitioner shall have two weeks thereafter to file rejoinder affidavit.

Lit in the week commencing 17th October, 2011.

Order Date :- 6.9.2011

(V.P. Pathak,J.) (Vineet Saran,J.)

Download the LatestLaws.com Mobile App