Savita vs State Of U.P. And Others
2011 Latest Caselaw 4406 ALL

Citation : 2011 Latest Caselaw 4406 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Savita vs State Of U.P. And Others on 6 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 43726 of 2011
 

 
Petitioner :- Savita
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- D.B.Yadav
 
Respondent Counsel :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that record of this case has not yet been received. On his request, put up on Monday i.e. on 12.9.2011 as fresh.

Order Date :- 6.9.2011

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