Sangeeta Patel vs State Of U.P. Thru Secy. And Others
2011 Latest Caselaw 4349 ALL

Citation : 2011 Latest Caselaw 4349 ALL
Judgement Date : 3 September, 2011

Allahabad High Court

Sangeeta Patel vs State Of U.P. Thru Secy. And Others on 3 September, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 50544 of 2011
 

 
Petitioner :- Sangeeta Patel
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Piyush Kant Vishwakarma
 
Respondent Counsel :- C.S.C.,Anil Tiwari,Saumitra Singh
 

 
Hon'ble V.K. Shukla,J.

Put up on Tuesday i.e. 06.09.2011.

By that time Sri Anil Tiwari, Advocate, shall obtain necessary instructions in the matter.

Order Date :- 3.9.2011

SRY

Download the LatestLaws.com Mobile App