Prakash Chandra vs Puran Chandra & Others
2011 Latest Caselaw 4348 ALL

Citation : 2011 Latest Caselaw 4348 ALL
Judgement Date : 3 September, 2011

Allahabad High Court

Prakash Chandra vs Puran Chandra & Others on 3 September, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 421 of 2004
 

 
Petitioner :- Prakash Chandra
 
Respondent :- Puran Chandra & Others
 
Petitioner Counsel :- K.K. Tripathi,Anoop Trivedi
 
Respondent Counsel :- Atul Dayal
 

 
Hon'ble Sibghat Ullah Khan,J.

Put up on 07.09.2011 for hearing.

Until 07.09.2011 status quo shall be maintained.

Order Date :- 3.9.2011

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