C/M Kisan Inter College And ... vs State Of U.P. And Others
2011 Latest Caselaw 4299 ALL

Citation : 2011 Latest Caselaw 4299 ALL
Judgement Date : 2 September, 2011

Allahabad High Court

C/M Kisan Inter College And ... vs State Of U.P. And Others on 2 September, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 30351 of 2011
 

 
Petitioner :- C/M Kisan Inter College And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.P. Pandey
 
Respondent Counsel :- C.S.C.,K.N. Mishra,Vinod Kumar Singh
 

 
Hon'ble V.K. Shukla,J.

List after two weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 2.9.2011

SRY

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