Smt. Sukhvinder Kaur @ Jaswant ... vs Shanul Hasan And Others
2011 Latest Caselaw 4296 ALL

Citation : 2011 Latest Caselaw 4296 ALL
Judgement Date : 2 September, 2011

Allahabad High Court

Smt. Sukhvinder Kaur @ Jaswant ... vs Shanul Hasan And Others on 2 September, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1390 of 2011
 

 
Petitioner :- Smt. Sukhvinder Kaur @ Jaswant Kaur
 
Respondent :- Shanul Hasan And Others
 
Petitioner Counsel :- Ajay Kumar Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Civil Misc. (Delay Condonation) Application No. 256716 of 2011

Issue notice on the aforementioned Delay Condonation Application.

Notice will be issued by Registered Post A.D. fixing 19.12.2011.

Requisite steps will be taken within three weeks.

List this case on19.12.2011for consideration of the aforementioned Delay Condonation Application.

Order Date :- 2.9.2011

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