Vishwa Nath Shukla vs Phool Chand And Another
2011 Latest Caselaw 4295 ALL

Citation : 2011 Latest Caselaw 4295 ALL
Judgement Date : 2 September, 2011

Allahabad High Court

Vishwa Nath Shukla vs Phool Chand And Another on 2 September, 2011

Bench: Shyam Shankar Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 1185 of 1991
 

 
Petitioner :- Vishwa Nath Shukla
 
Respondent :- Phool Chand And Another
 
Petitioner Counsel :- D.S. Tewari,Vishwanath Mishra
 
Respondent Counsel :- A.G.A.
 

 
Hon'ble Shyam Shankar Tiwari,J.

List in the next cause list.

Order Date :- 2.9.2011

Gss

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