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Saroj Tiwari And Others vs State Of U.P. And Others
2011 Latest Caselaw 4281 ALL

Citation : 2011 Latest Caselaw 4281 ALL
Judgement Date : 1 September, 2011

Allahabad High Court
Saroj Tiwari And Others vs State Of U.P. And Others on 1 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 46406 of 2011
 

 
Petitioner :- Saroj Tiwari And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajesh Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

CIVIL MISC. CORRECTION APPLICATION NO. 256272 OF 2011.

In paragraph 1 of the order dated 16.8.2011, in place of respondent no. 2 District Magistrate, Azamgarh, Chief Medical Officer Primary Health Centre, Azamgarh and in paragraph-2, in place of respondent no. 2, respondent no. 3 be read.

The application is allowed.

Order Date :- 1.9.2011

OP

 

 

 
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