Ashwani Kumar Srivastava And ... vs Union Of India And Others
2011 Latest Caselaw 4276 ALL

Citation : 2011 Latest Caselaw 4276 ALL
Judgement Date : 1 September, 2011

Allahabad High Court

Ashwani Kumar Srivastava And ... vs Union Of India And Others on 1 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 50140 of 2011
 

 
Petitioner :- Ashwani Kumar Srivastava And Others
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- I.P.Srivastava,S.C.Tripathi
 
Respondent Counsel :- A.S.G.I.
 

 
Hon'ble Rajes Kumar,J.

Sri Mithilesh Chandra Tripathi, Advocate, has filed his Parcha on behalf of the respondents. The same may be placed on record.

Connect it wit Writ Petition No. 13523 of 2010.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 1.9.2011

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