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Aadesh And Another vs State Of U.P. And Others
2011 Latest Caselaw 4272 ALL

Citation : 2011 Latest Caselaw 4272 ALL
Judgement Date : 1 September, 2011

Allahabad High Court
Aadesh And Another vs State Of U.P. And Others on 1 September, 2011
Bench: Amar Saran, Shyam Shankar Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 15833 of 2011
 

 
Petitioner :- Aadesh And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Devendra Saini
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Shyam Shankar Tiwari,J.

Parcha filed by Sri Santosh Tripathi for the complainant is taken on record.

Put up this case along with Cr. Misc. Writ Petition No. 16468 of 2011 before the bench to which  the said file has been sent showing the name of Sri Santosh Tripathi  for the complainant.

The present petition is released. 

Order Date :- 1.9.2011

Gss

 

 

 
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