Raj Veer Singh And Others vs State Of U.P. And Others
2011 Latest Caselaw 4266 ALL

Citation : 2011 Latest Caselaw 4266 ALL
Judgement Date : 1 September, 2011

Allahabad High Court

Raj Veer Singh And Others vs State Of U.P. And Others on 1 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 48053 of 2011
 

 
Petitioner :- Raj Veer Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Gulab Chandra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

CIVIL MISC. CORRECTION APPLICATION NO. 256268 OF 2011.

In paragraphs 1 & 2 of the order dated 24.8.2011, in place of Senior Superintendent of Police, Moradabad, Deputy Inspector General of Police, Kanpur Nagar/Senior Superintendent of Police, Kanpur Nagar be read.

The application is allowed.

Order Date :- 1.9.2011

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