Mohit Tyagi And Another vs Smt. Ranjana Krishna And Another
2011 Latest Caselaw 4263 ALL

Citation : 2011 Latest Caselaw 4263 ALL
Judgement Date : 1 September, 2011

Allahabad High Court

Mohit Tyagi And Another vs Smt. Ranjana Krishna And Another on 1 September, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2481 of 2011
 

 
Petitioner :- Mohit Tyagi And Another
 
Respondent :- Smt. Ranjana Krishna And Another
 
Petitioner Counsel :- S.K. Shukla,Keshari Nath Tripathi
 
Respondent Counsel :- Siddhartha Verma
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Pursuant to the order dated 26th July, 2011, the case has been sent today as an unlisted case in the additional cause list.

Case called out. Learned counsel for the parties are not present.

List along with the connected matters in the next cause list.

Order Date :- 1.9.2011

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