Citation : 2011 Latest Caselaw 4262 ALL
Judgement Date : 1 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 48055 of 2011 Petitioner :- Neeraj Kumar And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Gulab Chandra Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
CIVIL MISC. CORRECTION APPLICATION NO. 256265 OF 2011.
In paragraphs 1 & 2 of the order dated 24.8.2011, in place of Senior Superintendent of Police, Moradabad, Senior Superintendent of Police, Muzaffar Nagar be read.
The application is allowed.
Order Date :- 1.9.2011
OP
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