Sunil Kumar Dhobi vs State Of U.P. And Others
2011 Latest Caselaw 4260 ALL

Citation : 2011 Latest Caselaw 4260 ALL
Judgement Date : 1 September, 2011

Allahabad High Court

Sunil Kumar Dhobi vs State Of U.P. And Others on 1 September, 2011

Bench: Amar Saran, Shyam Shankar Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 15832 of 2011
 

 
Petitioner :- Sunil Kumar Dhobi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajesh Dwivedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Shyam Shankar Tiwari,J.

List revised.

None appears for the petitioner.

List after three weeks.

Order Date :- 1.9.2011

Gss

Download the LatestLaws.com Mobile App