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Ram Kripal Yadav vs The State Of U.P. And Others
2011 Latest Caselaw 5457 ALL

Citation : 2011 Latest Caselaw 5457 ALL
Judgement Date : 31 October, 2011

Allahabad High Court
Ram Kripal Yadav vs The State Of U.P. And Others on 31 October, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 61937 of 2011
 

 
Petitioner :- Ram Kripal Yadav
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Santosh Kumar Yadav,Ashok Khare
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 31.10.2011

OP

 

 

 
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