Gaurav Tyagi vs State Of U.P. And Others
2011 Latest Caselaw 5451 ALL

Citation : 2011 Latest Caselaw 5451 ALL
Judgement Date : 31 October, 2011

Allahabad High Court

Gaurav Tyagi vs State Of U.P. And Others on 31 October, 2011

Bench: Yatindra Singh, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 61163 of 2011
 

 
Petitioner :- Gaurav Tyagi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Shiv Sagar Singh
 
Respondent Counsel :- C.S.C.,Anuj Pratap Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Dinesh Gupta,J.

Connect it with leading Writ Petition No.63278 of 2009. In the meantime the parties may exchange their affidavits.

The question of granting any interim order would be considered on the next date.

Order Date :- 31.10.2011

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