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Mani Ram vs State Of U.P.
2011 Latest Caselaw 5449 ALL

Citation : 2011 Latest Caselaw 5449 ALL
Judgement Date : 31 October, 2011

Allahabad High Court
Mani Ram vs State Of U.P. on 31 October, 2011
Bench: Imtiyaz Murtaza



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 1515 of 2010
 

 
Petitioner :- Mani Ram
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ambrish Kumar Pandey,Arvind Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

No ground for bail is made out in the case.

Accordingly prayer for bail is rejected.

List this case for final hearing in the next cause list.

Order Date :- 31.10.2011

RS.

 

 

 
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