Citation : 2011 Latest Caselaw 5443 ALL
Judgement Date : 31 October, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 2319 of 2010 Petitioner :- State Of U.P. Respondent :- Abdul Mohid Petitioner Counsel :- Govt. Advocate Respondent Counsel :- Santosh Kumar Pandey Hon'ble Imtiyaz Murtaza,J.
List in the next cause list along with lower court record.
Order Date :- 31.10.2011
RS.
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