Smt. Sunita vs State Of U.P. Thru' Secy. & Others
2011 Latest Caselaw 5442 ALL

Citation : 2011 Latest Caselaw 5442 ALL
Judgement Date : 31 October, 2011

Allahabad High Court

Smt. Sunita vs State Of U.P. Thru' Secy. & Others on 31 October, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 54469 of 2006
 

 
Petitioner :- Smt. Sunita
 
Respondent :- State Of U.P. Thru' Secy. & Others
 
Petitioner Counsel :- Sheo Ram Singh,Juned Alam
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

In terms of the order dated 27.7.2010, the records pertaining to the averments made in paragraph No.4 of the counter affidavit be produced by the next date.

As prayed, list on Wednesday i.e. 9.11.2011.

Order Date :- 31.10.2011

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