Radhey Shyam Dhangar And Others vs State Of U.P. And Others
2011 Latest Caselaw 5440 ALL

Citation : 2011 Latest Caselaw 5440 ALL
Judgement Date : 31 October, 2011

Allahabad High Court

Radhey Shyam Dhangar And Others vs State Of U.P. And Others on 31 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 50616 of 2010
 

 
Petitioner :- Radhey Shyam Dhangar And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rakesh Kumar Porwal,M.A.Zulfikar
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Rajes Kumar,J.

List along with the record of Writ Petition Nos. 17771 of 2010 and 36816 of 2004 in the next cause list. Till then, interim order shall continue.

Order Date :- 31.10.2011

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