Man Singh vs State Of U.P. And Others
2011 Latest Caselaw 5439 ALL

Citation : 2011 Latest Caselaw 5439 ALL
Judgement Date : 31 October, 2011

Allahabad High Court

Man Singh vs State Of U.P. And Others on 31 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 47676 of 2011
 

 
Petitioner :- Man Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.K.Pal,Sushil Kumar Pal
 
Respondent Counsel :- C.S.C.,A.C.Tiwari
 

 
Hon'ble Rajes Kumar,J.

Four week's time is allowed to file counter affidavit. List thereafter. Interim order shall continue till then.

Order Date :- 31.10.2011

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