Saif Communications vs State Of U.P. And Others
2011 Latest Caselaw 5417 ALL

Citation : 2011 Latest Caselaw 5417 ALL
Judgement Date : 21 October, 2011

Allahabad High Court

Saif Communications vs State Of U.P. And Others on 21 October, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 755 of 2011
 

 
Petitioner :- Saif Communications
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ashish Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Dismissed. For order see our order of date passed in Writ Petition No.702 of 2011.

Order Date :- 21.10.2011

SP/

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