Shyam Lal vs Dhanraj Yadav. Consolidation ...
2011 Latest Caselaw 5415 ALL

Citation : 2011 Latest Caselaw 5415 ALL
Judgement Date : 21 October, 2011

Allahabad High Court

Shyam Lal vs Dhanraj Yadav. Consolidation ... on 21 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- CONTEMPT No. - 2271 of 2011
 

 
Petitioner :- Shyam Lal
 
Respondent :- Dhanraj Yadav. Consolidation Officer Barabanki And Ors.
 
Petitioner Counsel :- N.C Upadhyay
 
Respondent Counsel :- Vishun Narain
 

 
Hon'ble Shabihul Hasnain,J.

Learned Standing counsel prays for and is granted two weeks' time to file counter-affidavit.

List thereafter.

Order Date :- 21.10.2011

RS.

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