Citation : 2011 Latest Caselaw 5409 ALL
Judgement Date : 21 October, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 6 Case :- CONTEMPT No. - 1956 of 2011 Petitioner :- Devi Prasad Tiwari And Ors. Respondent :- Jitendra Kumar. Secy., Secondary Edu., U.P Govt. And Anr. Petitioner Counsel :- Gaurav Mehrotra,Divendu Tripathi Hon'ble Shabihul Hasnain,J.
Learned Standing counsel has informed that the instructions in the matter has not been received.
List this case on 23.11.2011.
In case the orders are not complied with in its letter and spirit, the Secretary, Secondary Education, U. P. , Lucknow, shall appear in person on the next date of listing to show cause as to why the proceedings should not be initiated against him under the Contempt of Court's Act.
Order Date :- 21.10.2011
RS.
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