Dr. M.C. Saxena College Of ... vs Sanjay Prasad, Secy. Dept. Of ...
2011 Latest Caselaw 5399 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- CONTEMPT No. - 2411 of 2011
 

 
Petitioner :- Dr. M.C. Saxena College Of Engineering Technology.
 
Respondent :- Sanjay Prasad, Secy. Dept. Of Technical Education & Anor
 
Petitioner Counsel :- Pratyush Tripathi
 

 
Hon'ble Shabihul Hasnain,J.

Sri Lait Shukla, Addl. C.S.C. has raised the question about the maintainability of the contempt petition. Writ petition no. 58999  (C ) of 2010 was filed at Allahabad. He says that the contempt petition is maintainable at Allahabad and not at Lucknow.

Counsel for the petitioner has stated that the Institution as well as the University, both are situated at Lucknow. Hence, he has to file contempt petition at Lucknow. He, however, says that he does not want to press this contempt petition and the same may be dismissed as withdrawn.

Accordingly, the contempt petition is dismissed, as withdrawn.

However, the petitioner shall have the liberty to file afresh petition at Allahabad,  if he so chooses.

Order Date :- 21.10.2011

RS.