Shashi Kant Yadav vs University Of Allahabad, And ...
2011 Latest Caselaw 5398 ALL

Citation : 2011 Latest Caselaw 5398 ALL
Judgement Date : 21 October, 2011

Allahabad High Court

Shashi Kant Yadav vs University Of Allahabad, And ... on 21 October, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 61686 of 2011
 

 
Petitioner :- Shashi Kant Yadav
 
Respondent :- University Of Allahabad, And Others
 
Petitioner Counsel :- H.K. Asthana,Arvind Kumar Pandey
 
Respondent Counsel :- Ram Gopal Tripathi
 

 
Hon'ble V.K. Shukla,J.

Sri P.S. Baghel, Senior Advocate, assisted by Sri Ram Gopal Tripathi, Advocate, has entered appearance on behalf of respondent Nos. 1 to 5. Issue notice to respondent No.6 returnable within four weeks.

List this petition thereafter on 21.11.2011. By the next date fixed, each one of the respondents may file counter affidavit.

Order Date :- 21.10.2011

SRY

Download the LatestLaws.com Mobile App